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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(1)(xii) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(xii)one distinguished industrialist or manufacturer having special knowledge in agricultural development to be nominated by the Chancellor;