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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(2)A register of all Pressing Factories shall be maintained by the Chief Inspector of Factories in Schedule 'J' and the Press Mark allotted to each factory, under the Act and the Rules made thereunder, shall be recorded therein.