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State of Uttar Pradesh - Section

Section 16 in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

16. Paving or flooring of factory.

(1)The owner of every cotton pressing factory in which cotton is handled on the ground floor shall cause the press-house to be paved, or otherwise provided with suitable flooring to the satisfaction of the Chief Inspector of Factories or an Inspector acting under his orders within a period of two months from the date on which these rules come into force.
(2)A register of all Pressing Factories shall be maintained by the Chief Inspector of Factories in Schedule 'J' and the Press Mark allotted to each factory, under the Act and the Rules made thereunder, shall be recorded therein.