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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(3) in The Orissa Forest Rest House Occupation Rules, 1983

(3)Reservation of accommodation for officers belonging to other departments shall ordinarily be made in accordance with priority of receipt of request and in case of simultaneous receipt, in accordance with seniority in rank.