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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(ii) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(ii)Within a category (long-term or short-term), there shall be no discrimination between open access customers and self-use by an integrated utility like the State Electricity Board.