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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(1)(a) in The Punjab Minor Mineral Concession Rules, 1964

(a)[-] [Omitted by Haryana Government Notification No. SO110/C.A.67/1957/S.15/2001 dated 6.8.2001.]