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[Cites 0, Cited by 0] [Section 66(8)] [Section 66] [Entire Act]

State of Madhya Pradesh - Subsection

Section 66(8)(f) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(f)if it is not returned in the cover sent alongwith it to the voter by the Returning Officer;