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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Manipur - Subsection

Section 78(2) in Manipur International University Act, 2018

(2)A Citizen of India shall have the right to apply for the duplicate copies or certified true copies of any document/ certificate/ letter issued by the University by remitting such fees and by applying in such it way fixed as per its Statutes and Ordinances or as fixed by the Chancellor.