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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(a) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

(a)setle the grievance of the consumer who is aggrieved by non-redressal of his grievances by Consumer Grievances Redressal Forum on a representation made by such consumer within thirty days of the receipt thereof: