Section 3(e) in The Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984
(e)not more than 1/3 of the total examiners shall be from amongst the practitioners in Homoeopathy for modern medicines or modern system of medicine who are practitioners of repute and have 8 to 10 years professional experience and possess a Homoeopathic qualification or a medical qualification recognised by State Government or the Central Government under aforesaid Acts.
