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[Cites 0, Cited by 0] [Section 22(4)] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(4)(c) in Rajasthan Police Subordinate Service Rules, 1989

(c)If as a result of such rectification, the Recruitment Board discovers that a candidate becomes eligible for selection, the result announced by the Recruitment Board shall stand protanto modified.