Himachal Pradesh High Court
Veena Devi & Anr. vs . Jagpal Singh & Ors. on 19 May, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Veena Devi & Anr. Vs. Jagpal Singh & Ors.
CMPMO No. 81/2023.
19.05.2023 Present: Mr. Karan Singh Kanwar, Advocate, for the petitioners.
Mr. Dhiraj Thakur, Advocate, vice Mr. Desh Raj Thakur, Advocate, for respondents No. 1, 2, 3 and 5.
CMPMO No. 81/2023Learned counsel for the petitioners prays for an adjournment on the ground that he has to take consequential steps in the matter to bring on record the legal representatives of respondent No. 4.
CMP No. 1965/2023 Learned counsel for respondents No. 1, 2, 3and 5 prays for and is granted four weeks' time to file reply to the application.
List thereafter.
In the meantime, interim order to continue.
( Sushil Kukreja ) Judge 19th May, 2023 (raman) ::: Downloaded on - 20/05/2023 21:03:27 :::CIS