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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(1)(e) in West Bengal Trade Unions Rules, 1998

(e)If the Presiding Officer. owing to his illness or any other reason whatsoever, absents himself from the polling station, the functions of such Presiding Officer shall be performed by such Polling Officer as has been perviously authorised by the Returning Officer to perform such functions during any such absence.