Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(b) in Bihar Urban Local Body (Community Participation) Rules, 2013 (b)Prepare the Ward budget in accordance with the Ward Plans and complete this exercise within the time specified in Schedule 1 of these Rules;
