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State of Punjab - Section

Section 5 in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

5. Planning and Design.

- The Executive Engineer (Civil) shall submit site plans of all original building works to the Chief Engineer where layout plans and designs will be got finalised by him through the Architectural and Drawing Branches of the Board, and in case of major or commercial buildings through the specialist Architectural/Structural Engineering firms.