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[Cites 0, Cited by 0] [Section 12(17)] [Section 12] [Entire Act]

State of Gujarat - Subsection

Section 12(17)(i) in Gujarat Sales Tax (Second Amendment) Act, 1976

(i)in column 2, after the words "Aerated waters and all non-alcoholic beverages" the words "other than soda" water," shall be inserted;