Section 12(17) in Gujarat Sales Tax (Second Amendment) Act, 1976

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State of Gujarat - Subsection

Section 12(17) in Gujarat Sales Tax (Second Amendment) Act, 1976

(17)in entry 65,-

(i)in column 2, after the words "Aerated waters and all non-alcoholic beverages" the words "other than soda" water," shall be inserted;

(ii)in columns 3 and 4, for the word "Do", the words "Twelve paise in the rupee" shall be substituted;