Section 94 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974
94. Reconsideration of Bill returned by the Administrator.
- When a Bill has been passed and is returned by the Administrator to the District Council for reconsideration, the point or points referred for reconsideration or the amendments recommended shall be put before the Council by the Chairman and shall be discussed and voted upon in the same manner as amendments to a Bill.
