Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1) in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

(1)Every internee shall be supplied with Neem or Babool stick (Datoon) at Government expense. Every class I internee shall be supplied with two cakes and every class II internee shall be supplied with one cake of soap per month at Government expense.