Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Madhya Pradesh - Section

Section 21 in The M.P. Foreigners (Arrest and Conditions of Detention or Confinement) Order, 1974

21. Toilet.

(1)Every internee shall be supplied with Neem or Babool stick (Datoon) at Government expense. Every class I internee shall be supplied with two cakes and every class II internee shall be supplied with one cake of soap per month at Government expense.
(2)Friends and relations of internee may deposit for his use toilet articles and smoking requisites other than prohibited articles. The Superintendent may withhold any article the supply of which he considers to be objectionable.