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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Shiv Sharan Sharma vs . State Of H.P. & Others on 1 September, 2022

Bench: Sabina, Sushil Kukreja

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Shiv Sharan Sharma vs. State of H.P. & others CWP No. 2045 of 2016 01.09.2022 Present: Mr. Surender Verma, Advocate, for the petitioner.

r to Mr. Ashwani Sharma, Additional General, for respondent Nos.1,3 & 4.

Mr. Shashi Shirshoo, Central Counsel, for respondent No.2.

Advocate Government Let record of Tribunal be summoned for 23.09.2022.

( Sabina ) Judge (Sushil Kukreja) Judge 1st September, 2022 (reena) ::: Downloaded on - 01/09/2022 20:11:55 :::CIS