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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Assam - Subsection

Section 82(3)(c) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(c)Open Ground:- Whenever there is open ground a portion of top soil shall be removed and replaced with river sand to allow slow percolation of rain water.