Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(5) in The Bureau of Indian Standards (Appointment, Terms and Conditions of Service of Director-General) Rules, 1987 (5)The recommendations of the Selection Committee shall be sent to the Government for taking a decision on the appointment of the Director General.
