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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Odisha - Subsection

Section 37(1) in Orissa Pani Panchayat Rules, 2003

(1)The superintendence, direction, control and conduct of election of members of Chak Committee, the Executive Committee and President/Secretary/Treasurer of the Farmers' Organization under the Act in respect of vacancies including casual vacancies shall vest in the Election Authority of the concerned project.