Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 21] [Entire Act] State of Tamilnadu - Subsection Section 21(2) in Tamil Nadu Private Schools (Regulation) Act, 2018 (2)Every private school shall ensure that there is a judicious mix of curricular, co-curricular and extracurricular activities.
