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State of Tamilnadu - Section

Section 21 in Tamil Nadu Private Schools (Regulation) Act, 2018

21. Ensuring quality education.

(1)Every private school shall strictly adhere to the curriculum, syllabus, learning outcomes and the guidelines prescribed for various stages of education in conformity with the respective board of affiliation.
(2)Every private school shall ensure that there is a judicious mix of curricular, co-curricular and extracurricular activities.
(3)Every private school shall follow the pattern of evaluation as prescribed by the Board concerned for various stages of education.