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[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(5)(b) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(b)to issue all notices convening meetings of the Executive Council the Academic council, the Board of Studies, the board examinations and of any committee appointed by the authorities of the Vishwavidyalaya.