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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(5) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(5)It shall be the duty of the Registrar to manage the property and investments of the Vishwavidyalaya including trust and endowed property in accordance with the decision of the Finance Committee and the Executive Council :
(a)to be the custodian of the records, the common seal and such other properties of the Vishwavidyalaya as the Executive Council shall commit to his charge; and
(b)to issue all notices convening meetings of the Executive Council the Academic council, the Board of Studies, the board examinations and of any committee appointed by the authorities of the Vishwavidyalaya.