Section 38 in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980
38. Protective clothing.
(1)The contractor shall provide to every migrant workman where the temperature falls below twenty degree centigrade protective clothing consisting of one woollen coat and one woollen trouser once in two years :Provided that where the temperature falls below five degree centigrade one woollen over coat shall also be provided to the migrant workman once in three years.(2)The protective clothing shall be provided by the contractor to every migrant workman before onset of winter season in the area where the establishment is located or on the 30th day of September whichever is earlier.
