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[Cites 0, Cited by 0] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(1) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(1)An employee may be placed under suspension by the competent authority :-
(a)Where a disciplinary proceeding against him is contemplated or is pending; or
(b)Where a case against him in respect of any criminal offence is under investigation, inquiry or trial.