Himachal Pradesh High Court
State Of H.P. & Others vs . Laxmi Ram & Others on 25 September, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
State of H.P. & others vs. Laxmi Ram & others .
RFA No. 81 of 2020 25.9.2023 Present: Ms. Priyanka Chauhan, DAG, for the appellants.
Mr. Ranvir Chauhan, Advocate, for respondents No. 1, 2 and 5.
of CMP No. 13003 of 2023 Time sought on behalf of respondents No. 1, rt 2 and 5 to file reply. Be filed on or before the next date.
Power of attorney for the said respondents i.e. respondents No. 1, 2 and 5 be also filed on or before the next date.
Application for bringing on record the legal representatives of respondents No. 3 and 4 is stated to be lying under objections. Objections be removed on or before the next date.
List on 16.10.2023.
(Satyen Vaidya) Judge 25th September, 2023 (kck) ::: Downloaded on - 25/09/2023 20:35:59 :::CIS