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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(d) in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

(d)The option of choosing, between LPCET or LPCET-AC shall be exercised by the managements of the colleges to fill seats and shall be intimated in writing before a stipulated date to the Competent authority and the permanent committee. In case of failure on the part of any management to exercise their option it shall be construed that they shall admit the candidates into their colleges for the seats only on the basis of the rank at LPCET conducted by the Convenor in which case the convenor for admission shall approve the above admissions.