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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(1)(c) in The Punjab Agricultural University Act, 1961

(c)the College of Agricultural Engineering, the College of Home Science, [the College of Basic Science and Humanities and any other Government College] [Substituted by Punjab Act 12 of 1965, section 8 (1).] in the Agricultural Sciences which may be established after the commencement of this Act;