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State of Punjab - Section

Section 21 in The Punjab Agricultural University Act, 1961

21. The Colleges.

(1)The following shall be the constituent colleges of the University:-
(a)the College of Agriculture at Ludhiana;
(b)the College of Veterinary and Animal Sciences at Hissar;
(c)the College of Agricultural Engineering, the College of Home Science, [the College of Basic Science and Humanities and any other Government College] [Substituted by Punjab Act 12 of 1965, section 8 (1).] in the Agricultural Sciences which may be established after the commencement of this Act;
(d)such other college as may be prescribed;
(e)Central Government institutions of the agricultural research, technical and extension education in the Punjab desiring it to be integrated as constituent colleges of the University,
(2)[ There shall be a Board of studies for each constituent College of the University and where there is more than one College in a branch of learning there shall be one board of studies for all the constituent Colleges in that branch. The Deans of various Colleges shall be the Chairman of respective board and the heads of Departments of the colleges shall be members. Where there is board of studies for more than one College in a branch, the Deans shall act as Chairman of the board of studies by rotation according to seniority for a period of one year each. The Vice-Chancellor may nominate to the board of studies such other teachers of related subjects or sciences from the same or other Colleges, as he may deem fit. The duties of such board shall be to prescribe syllabii to ensure integrated and well balanced course of study.] [Substituted by Punjab Act 12 of 1965, section 8 (2).]
(3)Every college shall comprise such [Departments] [Substituted by Punjab Act 12 of 1965 section 16.] as may be preprescribed and each [Depeartment] [Substituted by Punjab Act 12 of 1965 section 16.] shall be assigned such subjects of study as the academic council may deem fit.
(4)[ There shall be a Head of each Department who shall be responsible to the Dean for resident instruction, to the Director of Research, for research and to the Director of Extension Education for extension education.] [Inserted by Punjab Act 12 of 1965 section 8 (3).]
(5)The Head of the [Department] [Substituted by Punjab Act 12 of 1965 section 16.] shall be [selected by the Vice-Chancellor and appointed by him with the approval of the Board.] [Substituted by Punjab Act 12 of 1965 section 8 (4).] The duties, powers and functions of the Heads of [Departments] [Substituted by Punjab Act 12 of 1965 section 16.] shall be such as may be prescribed.