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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(3) in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

(3)In case of Peon, Chowkidar and Sweeper-cum-Chowkidar appointed in each circle of Audit Officers, Co-operative Societies by the respective Audit Officer, Co-operative Societies.