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State of Haryana - Section

Section 6 in Haryana Co-operation Department Head Office and Sub-Offices (Group `D') Service Rules, 1991

6. Appointing authority.

- Appointment to the various posts in the Service shall be made as under :-Heal Office :In case of Daftri, Jamadar, Peon, Library Attendant, Chowkidar, Sweeper-cum- Chowkidar, Sweeper and Mali-cum-Chowkidar by the Additional Registrar (Administration), Co-operative Societies.Sub-Office :
(1)In case of Peon, Chowkidar and Sweeper-cum-Chowkidar appointed in each circle of Deputy Registrar, Co-operative Societies by the respective Deputy Registrar, Co-operative Societies.
(2)In case of Peon, Chowkidar and Sweeper-cum-Chowkidar appointed in the office of Co-operative Training Institute, Rohtak by the Principal, Co- operative Training Institute, Rohtak.
(3)In case of Peon, Chowkidar and Sweeper-cum-Chowkidar appointed in each circle of Audit Officers, Co-operative Societies by the respective Audit Officer, Co-operative Societies.