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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Haryana - Subsection

Section 6(viii) in The Haryana New Mandi Townships Building Rules, 1967

(viii)the levels of the site and the plinths of building in relation to those of the neighbouring streets, also the levels of all courtyards and open spaces in relation to the bed levels of the existing drains and sewers in the street into which the building or site is to be drained.