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State of Haryana - Section

Section 6 in The Haryana New Mandi Townships Building Rules, 1967

6. Site Plan - [Section 4(2)(a)].

- The site plan shall be drawn to a scale of not less than 1 centimeter to every 2 meters (1 inch to every 16.67 ft.). It must be prepared with sufficient accuracy to enable the site to be identified and shall be submitted on distinct prints in triplicate, two of which shall be mounted on cloth. One mounted copy shall be returned to the applicant with the words "Rejected" or "Sanctioned" as the case may be, stamped on it. The site plan shall be fully dimensioned and shall show :
(i)the boundaries of the site;
(ii)the direction of the North point;
(iii)the street or roads adjoining the sites with their width clearly dimensioned and with names (if any) also of all existing roadside trees, lamp posts or other features of structures likely to affect the approach to the building;
(iv)surrounding buildings in outline up to a distance of 15 meters (49.213 ft.) from the boundaries of the site;
(v)buildings or structures on or over under the site or projecting beyond it in outline including proposed building to be shown distinctly;
(vi)dimensions of open space at the rear side or front;
(vii)the area and proportion of the site to be covered by buildings;
(viii)the levels of the site and the plinths of building in relation to those of the neighbouring streets, also the levels of all courtyards and open spaces in relation to the bed levels of the existing drains and sewers in the street into which the building or site is to be drained.
(ix)method of disposal of waste water, sewage and storm water.