Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(a) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007 (a)The roster will be prepared at district level in view of the letter No. 458 dated 30.9.2002 of the Personnel and Administrative Reforms Department.
