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State of Bihar - Section

Section 4 in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

4. Reservation.

(a)The roster will be prepared at district level in view of the letter No. 458 dated 30.9.2002 of the Personnel and Administrative Reforms Department.
(b)In every category as far as may be 50 per cent female candidates will be employed.
(c)In case of non-availability of female candidates the said post will be filled up by the male candidates of the same category.
(d)For grouping of posts action will be taken under Resolution No. 2803 dated 3.10.2006 of the Personnel and Administrative Reforms Department.
(e)In this employment the reservation of handicapped persons will be admissible under Resolution No. 62 dated 5.1.2007 of the Personnel and Administrative Reforms Department.
Note.-In case of selection of any person on merit he/she will not be debarred from employment by reason of being a handicapped.