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State of Rajasthan - Section

Section 16 in Rajasthan Go-Seva Ayog Act, 1995

16. Functions of chairman and vice-chairman.

(1)The chairman shall exercise such powers and discharge such duties as may be conferred on him by this Act or as may be prescribed.
(2)The Vice chairman shall exercise such of the powers and discharge such of the duties of the chairman, as may be prescribed or as may be delegated to him by the commission.