Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Rajasthan - Subsection Section 16(2) in Rajasthan Go-Seva Ayog Act, 1995 (2)The Vice chairman shall exercise such of the powers and discharge such of the duties of the chairman, as may be prescribed or as may be delegated to him by the commission.
