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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Om Parkash Goel vs . State Of H.P. & Ors. on 8 December, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Om Parkash Goel vs. State of H.P. & Ors.

CWP No. 8657 of 2010 08.12.2022 Present: Petitioner in person.

.

Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Addl. A.G., Mr. Bhupinder Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for respondents- State.

Mr. Naresh Kaul, Advocate, for respondent No. 3.

Mr. B. C. Negi, Sr. Advocate with Mr. Nitin Thakur, Advocate, for respondent No. 4.

rOral arguments on behalf of concluded. Now, to come up for arguments on behalf of the the petitioner respondents on 22.12.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 8, 2022 (Sanjeev) ::: Downloaded on - 09/12/2022 20:33:22 :::CIS