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[Cites 1, Cited by 5]

Himachal Pradesh High Court

Om Parkash Goel vs . State Of H.P. & Ors. on 13 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Om Parkash Goel vs. State of H.P. & ors.

.

CWP No. 8657/2010

13.10.2022 Present: Petitioner in person.

Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Addl. A.G., Mr. Shiv Pal Manhans, Addl. A.G., Mr. Bhupinder Thakur, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for respondents-State. Mr. Naresh Kaul, Advocate, for respondent No.3. Mr. B. C. Negi, Sr. Advocate with Mr. Nitin Thakur, Advocate, for respondent No.4.

Written synopsis/arguments have been submitted by the petitioner. Learned counsel for the respondents pray for and permitted to file response (if any) to the same.

List on 27.10.2022.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 13.10.2022 (pankaj) ::: Downloaded on - 14/10/2022 20:03:46 :::CIS