Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141] [Entire Act] State of Rajasthan - Subsection Section 141(c) in Rajasthan District Board Account Rules (c)The measurement book shall be serially numbered and when completed shall be filed in the District Board Office where their return shall be watched through the stock book of forms.
