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State of Rajasthan - Section

Section 141 in Rajasthan District Board Account Rules

141.

All works done (whether by contract or by piece or by daily labour and materials received which have to be counted or measured) shall be measured and the measurements entered in a measurement book Form No. 20.Note. - (a) Detailed instructions for writing up the measurement are printed in the book itself and these instructions must be carefully observed.
(b)The description of work must be such as to admit of easy identification with reference to the plan and estimate.
(c)The measurement book shall be serially numbered and when completed shall be filed in the District Board Office where their return shall be watched through the stock book of forms.