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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Jharkhand - Subsection

Section 86(15) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(15)The SJPU shall meet on quarterly basis and report of such meetings shall be forwarded to Nodel Officer appointed under these rules and copy of such report also be sent to the concerned District Child Protection Unit, CID and State Child Protection Society.