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[Cites 0, Cited by 0] [Section 134B(1)] [Section 134B] [Entire Act]

State of West Bengal - Subsection

Section 134B(1)(b) in West Bengal Co-operative Societies Act, 2006

(b)"National Bank" means the National Bank for Agricultural and Rural Development established under section 3 of the National Bank for Agricultural and Rural Development Act, 1981 (61 of 1981);