Section 6 in The Indian Forest Service (Appointment By Promotion) Regulations, 1966
6. Consultation with the Commission.
- The list prepared in accordance with regulation 5 shall then be forwarded to the Commission by the State Government alongwith-(i)the records of all members of the State Forest Service included in the list;(ii)the records of all members of the State Forest Service who are proposed to be superseded by the recommendations made in the list;(iii)[ [* * *] [Deleted by Notification No. 11039/3/79 A1S (1) (C), dated 2nd June, 1979, i.e., G.I. Notification No. 817, dated 2nd June, 1979. ](iv)the observations of the State Government on the recommendations of the Committee.
