Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(iii) in The Indian Forest Service (Appointment By Promotion) Regulations, 1966 (iii)[ [* * *] [Deleted by Notification No. 11039/3/79 A1S (1) (C), dated 2nd June, 1979, i.e., G.I. Notification No. 817, dated 2nd June, 1979. ]
